Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 98] [Entire Act] Bombay Presidency - Subsection Section 98(e) in Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958 (e)to perform such other functions as are imposed on it by the provisions of this Act or as may be prescribed or as may be directed by the State Government.
