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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(5) in Andhra Pradesh Pawn Brokers Act, 2002

(5)In the pawn-ticket furnished to the pawner under Section 8, in the receipt given under clause (c) of sub-section (1) and in the statement of account furnished under clause (d) of that subsection, the figures shall be entered only in Arabic numerals.