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State Consumer Disputes Redressal Commission

Hotel Legend Park Changed Its Name Into ... vs Otis Elevator Company (India)Ltd., on 9 September, 2014

                                 1                   C.C.No.:04/2013




                                Date of filing :31.01.2013
                                Date of order :09.09.2014
MAHARASHTRA STATE CONSUMER DISPUTE REDRESSAL
COMMISSION,MUMBAI, CIRCUIT BENCH AT AURANGABAD.


COMPLAINT CASE NO.: 04 OF 2013


Hotel Legend Park changed its
name into Hotel Grand International,
Through its sole proprietor
Sopan Nivarti Jatal,
R/o Shyam Nagar, Latur,
Tq. & Dist.Latur.                              ...COMPLAINANT



VERSUS


1.

Otis Elevator Company (India)Ltd., Through its Manager, Head Office Western Region, Magnus Towers, 9th Floor, Mindspace, Link Road, Malad(West), Mumbai - 400064.

2. Otis Elevator Company(India) Ltd., Through its Area Manager, Office at S.No.2/1(part) CTS No.438, Kakde Constructions A wing, 1st floor, Near Karve Statue and PMT building, Kothrud, Pune-411038. ...RESPONDENTS.

CORAM : Mr.S.M.Shembole, Hon`ble Presiding Judicial Member.

Mr.K.B.Gawali, Hon`ble Member.

Present : Adv.Shri.D.J.Patil for complainant, Adv.Smt.Jyoti Patki for opponents.

O R A L JUDGMENT (Delivered on 09th September 2014) Per Mr.S.M.Shembole, Hon`ble Presiding Judical Member.

Adv.D.J.Patil for complainant and Adv.Smt.Jyoti Patki for opponents are present. Adv.Patil for complainant submitted withdrawal purshis mentioning therein that pending the complaint, opponents have installed elevator and therefore complainant does not want to proceed with the complaint. As complainant does not want to proceed with the complaint it is disposed of for want of prosecution. No order as to cost.

       Sd/-                                         Sd/-
K.B.Gawali                                     S.M.Shembole,
 Member                                 Presiding Judicial Member


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