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[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

State of Goa - Subsection

Section 1(2)(viiia) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(viiia)[ Words and expressions used but not defined in these rules shall have the same meaning as assigned to them in the Act.] [Inserted by (Amendment) Rules, 1980.].