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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Maharashtra - Subsection

Section 90(1) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(1)Whenever a members (including co-opted members and invitees) of any authority of the University or Committees or Sub-Committees appointed by it, other than the Vice-Chancellor, has to travel to attend a meeting/meetings called by the Secretary of the Authority or as a delegate on behalf of the University or otherwise for the University purposes he shall be paid travelling and daily allowances in accordance with the rules laid down and orders issued from time to time by the State Government, in respect of the persons appointed as non-official members on the Committees constituted by the State Government.