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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(21) in The Orissa Reduction and Remissions of Court-fees Order, 1943

(21)to remit the fee chargeable on applications and petitions; presented to the Collector or any Revenue Officer having jurisdiction equal or subordinate to a Collector for advice, assistance from the Agricultural Department of the Province;