Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Calcutta High Court (Appellete Side)

In Re: Kousik Panda vs State Of West Bengal & Ors on 8 January, 2021

Author: Tapabrata Chakraborty

Bench: Tapabrata Chakraborty

08.01.2021
Court No.25
Item No.29
Avijit Mitra




                 WPA No. 17311 of 2019        (Via Video Conference)




               In re: Kousik Panda
                             -vs-
                     State of West Bengal & Ors.


                     Mr. Santi Pada Pahari
                                     For the petitioner
                     Dr. Sutanu Patra,
                     Ms. Supriya Dubey Chakraborty
                                     For the Commission




                     Mr. Pahari, learned advocate appearing for


               the   petitioner     prays   for   leave      to    file   a


               supplementary affidavit. Let such supplementary


               affidavit be filed within two weeks from date with


               copies to the respondents.

List the matter for further consideration in th the daily supplementary list of this Court on 28 January, 2021.

(Tapabrata Chakraborty, J.)