Calcutta High Court (Appellete Side)
In Re: Kousik Panda vs State Of West Bengal & Ors on 8 January, 2021
Author: Tapabrata Chakraborty
Bench: Tapabrata Chakraborty
08.01.2021
Court No.25
Item No.29
Avijit Mitra
WPA No. 17311 of 2019 (Via Video Conference)
In re: Kousik Panda
-vs-
State of West Bengal & Ors.
Mr. Santi Pada Pahari
For the petitioner
Dr. Sutanu Patra,
Ms. Supriya Dubey Chakraborty
For the Commission
Mr. Pahari, learned advocate appearing for
the petitioner prays for leave to file a
supplementary affidavit. Let such supplementary
affidavit be filed within two weeks from date with
copies to the respondents.
List the matter for further consideration in th the daily supplementary list of this Court on 28 January, 2021.
(Tapabrata Chakraborty, J.)