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[Cites 0, Cited by 0] [Section 80ID(6)] [Section 80ID] [Entire Act]

Union of India - Subsection

Section 80ID(6)(a) in The Income Tax Act, 1961

(a)"convention centre" means a building of a prescribed area comprising of convention halls to be used for the purpose of holding conferences and seminars, being of such size and number and having such other facilities and amenities, as may be section.