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Union of India - Section

Section 41 in The Merchant Shipping (Examination Of Engineers In The Merchant) Navy Rules, 1963

41. Testimonials to be submitted in time.

- As discharges and testimonials may have to be forwarded to the Shipping Master for verification, they must be handed in, together with the form of application, not less than one week before the date of the examination for which the candidate desires to appear. In the absence of the necessary verification, the candidate cannot be examined.