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State of Rajasthan - Section

Section 34 in The Rajasthan Urban Areas (Sub-Division Reconstitution and Improvements of Plots) Rules 1975

34. Residuary powers of the Trust.

- The Trust may impose special restrictions regarding the heights and floor space contents of buildings traffic restrictions regarding the width of the roads and streets, parking spaces for cars and other vehicles, setting up of petrol pumps, or any other matter which it deems fit. The Trust may also give directions for carrying out architectural appearance and types of designs of buildings, colour and material to be used therein and advertising placards and signposts.