Bombay High Court
Mohd. Sohrabuddin Inamdar And 5 Oths vs Khaja Baba Education Trust Loni Takli ... on 4 September, 2024
Author: M. W. Chandwani
Bench: M. W. Chandwani
227 SA-260-2009
1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
SECOND APPEAL NO.260 OF 2009
[Mohd. Sohrabuddin Inamdar and Ors. ..Vs.. Khaja Baba Education
Trust Loni and Ors.]
______________________________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions Court's or Judge's order
and Registrar's orders.
CORAM : M. W. CHANDWANI, J.
DATE : 4th SEPTEMBER, 2024.
1. Nobody appeared on behalf of appellant. List the matter under the caption for "dismissal" on 25.09.2024.
JUDGE Signed by: Mr. Ashish Tambe Designation: PA To Honourable Judge Date: 05/09/2024 11:27:35 TAMBE