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[Cites 0, Cited by 0] [Section 4(6)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(6)(b) in Purba Medinipur University Act, 2017

(b)for the Colleges other than the Government Colleges, and the Government-aided Colleges, with the approval of the State Government-
(i)the terms and conditions of service and emoluments for posts of Principals. Teachers and such other employees as it may deem fit;
(ii)the rules for Provident Funds; and
(iii)the duties and responsibilities of the Principal, Teachers and any other employee as deem fit and disciplinary actions and punishment for negligence or violations thereof;