Bombay High Court
Chinmay Enterprises vs Mumbai Port Trust(Mbpt) And Ors on 20 October, 2020
Bench: A. A. Sayed, S. P. Tavade
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21.22.23.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO.2716 OF 2020
AND
INTERIM APPLICATION NO. 4365 OF 2020
IN
WRIT PETITION NO. 1152 OF 2002
Newlook Construction Private Limited ....Applicant
In the matter of
Citi Space & Ors. ....Petitioners
Versus
The State of Maharashtra & Ors. ....Respondents
WRIT PETITION (L) NO.3446 OF 2020 Chinmay Enterprises ....Petitioner Versus Mumbai Port Trust (MbPT) & Ors .....Respondents INTERIM APPLICATION NO. 1 OF 2020 AND INTERIM APPLICATION NO. 4772 OF 2020 IN WRIT PETITION NO.1366 OF 2009 M/s. Sarah Housing Development Pvt. Ltd .....Applicant In the matter between H.I.M.S. Botawala Charities & Anr. ....Petitioners Versus State of Maharashtra & Ors. ....Respondents CORAM : A. A. SAYED & S. P. TAVADE, JJ DATED : 20th OCTOBER, 2020 (Through V.C.) P.C.:
Due to paucity of time stand over to 03rd November, 2020.
(S. P. TAVADE, J.) (A. A. SAYED, J.) AKN 1/1 ::: Uploaded on - 22/10/2020 ::: Downloaded on - 22/10/2020 21:15:25 :::