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Bombay High Court

Chinmay Enterprises vs Mumbai Port Trust(Mbpt) And Ors on 20 October, 2020

Bench: A. A. Sayed, S. P. Tavade

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               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION

                     INTERIM APPLICATION NO.2716 OF 2020
                                     AND
                     INTERIM APPLICATION NO. 4365 OF 2020
                                      IN
                        WRIT PETITION NO. 1152 OF 2002

Newlook Construction Private Limited                                   ....Applicant
In the matter of
Citi Space & Ors.                                                      ....Petitioners
       Versus
The State of Maharashtra & Ors.                                        ....Respondents

WRIT PETITION (L) NO.3446 OF 2020 Chinmay Enterprises ....Petitioner Versus Mumbai Port Trust (MbPT) & Ors .....Respondents INTERIM APPLICATION NO. 1 OF 2020 AND INTERIM APPLICATION NO. 4772 OF 2020 IN WRIT PETITION NO.1366 OF 2009 M/s. Sarah Housing Development Pvt. Ltd .....Applicant In the matter between H.I.M.S. Botawala Charities & Anr. ....Petitioners Versus State of Maharashtra & Ors. ....Respondents CORAM : A. A. SAYED & S. P. TAVADE, JJ DATED : 20th OCTOBER, 2020 (Through V.C.) P.C.:

Due to paucity of time stand over to 03rd November, 2020.
(S. P. TAVADE, J.) (A. A. SAYED, J.) AKN 1/1 ::: Uploaded on - 22/10/2020 ::: Downloaded on - 22/10/2020 21:15:25 :::