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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Gujarat - Subsection

Section 38(2)(e) in The Gujarat Khadi and Village Industries Act, 2006

(e)the transfer or re-employment of any officer and employees of the Board to, or by, any such transferee and the terms and conditions of service applicable to such officers and employees after such transfer or reemployment; and