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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Maharashtra - Subsection

Section 8(2)(b) in Maharashtra Fire Prevention and Life Safety Measures Act, 2006

(b)any police officer having jurisdiction in the area to remove such persons from such place or building or part thereof; and such authority or police officer; shall comply with such direction.