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[Cites 0, Cited by 0] [Section 88(1)] [Section 88] [Entire Act]

State of Andhra Pradesh - Subsection

Section 88(1)(d) in Andhra Pradesh Municipalities Act, 1965

(d)such ancient monuments protected under the law relating to preservation of ancient monuments for the time being in force, or parts thereof as are not used as residential quarters, or as public offices;