Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 383 in Punjab Jail Manual 383. Strength of convict-officers. (1)The total number of convict- officers shall be fixed by the Inspector-General, subject to a maximum of 10 per cent of prisoners.
