Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] Union of India - Subsection Section 57(7) in The Oil Mines Regulations, 2017 (7)When running in or pulling out string, a suitable mechanism shall be kept readily available at the derrick floor to prevent uncontrolled flow from the string.
