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[Cites 0, Cited by 0] [Section 97(2)] [Section 97] [Entire Act]

Union of India - Subsection

Section 97(2)(xvii) in The Employees' State Insurance Act, 1948

(xvii)the penalties for breach of regulations by fine (not exceeding two days' wages for a first breach and not exceeding three days' wages for any subsequent breach) which may be imposed on employees;