Section 36(1)(c) in Kashmir and Jammu Universities Act, 1969

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(c)Committee for appointment of officers below the status of the Joint Registrar and Deputy Librarian :-

(i)Vice-Chancellor (Chairman) ;

(ii)Pro-Vice-Chancellor, if any ;

(iii)Financial Adviser ;

(iv)A member of the Syndicate concerned, nominated by the Vice-Chancellor ;

(v)The Registrar.

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