Allahabad High Court
Satya Prakash Sharma vs State Of U.P. & Others on 19 January, 2010
Author: Pankaj Mithal
Bench: Pankaj Mithal
Court No. - 18 Case :- WRIT - A No. - 1440 of 2010 Petitioner :- Satya Prakash Sharma Respondent :- State Of U.P. & Others Petitioner Counsel :- S.P. Singh,Ashok Khare Respondent Counsel :- C.S.C.,A.K. Yadav Hon'ble Pankaj Mithal,J.
Sri A.K. Yadav learned counsel appearing for the Board submits that he requires some more time for seeking instructions. As prayed by Sri Yadav put up day after tomorrow ie. 21.1.2010. Order Date :- 19.1.2010 SKS