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Allahabad High Court

Satya Prakash Sharma vs State Of U.P. & Others on 19 January, 2010

Author: Pankaj Mithal

Bench: Pankaj Mithal

Court No. - 18

Case :- WRIT - A No. - 1440 of 2010
Petitioner :- Satya Prakash Sharma
Respondent :- State Of U.P. & Others

Petitioner Counsel :- S.P. Singh,Ashok Khare
Respondent Counsel :- C.S.C.,A.K. Yadav

Hon'ble Pankaj Mithal,J.

Sri A.K. Yadav learned counsel appearing for the Board submits that he requires some more time for seeking instructions. As prayed by Sri Yadav put up day after tomorrow ie. 21.1.2010. Order Date :- 19.1.2010 SKS