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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Goa - Subsection

Section 46(27) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(27)He/She shall collect the packets of question papers/answer books at the close of the session everyday from all Deputy Conductors, arrange them properly, keep in safe custody and hand them over to the Board official under acknowledgement alongwith Supervisor's report 'A' for supply of answer books and supplements to candidates and report 'B' showing medium-wise statistics in a block, specified by the Board.