Supreme Court - Daily Orders
Group General Manager, Ongc Ltd. vs Baldevji Sakraji Thakore And Anr. Etc. on 14 December, 2017
Bench: Ranjan Gogoi, Ashok Bhushan
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
R.P.(C) NOS. 1958-1959/2017
IN
C.A. NO. 834-835/2017
GROUP GENERAL MANAGER,
ONGC ....PETITIONER(S)
VERSUS
BALDEVJI SAKRAJI THAKORE AND ANR.
ETC. ...RESPONDENTS
ORDER
These Review Petitions have been been filed against the order dated 23rd January, 2017 whereby the appeals were disposed of.
We have perused the Review Petitions as well as the grounds in support thereof. In our opinion, no case for review of order dated 23 rd January, 2017 is made out. Consequently, the review petitions are dismissed.
....................,J.
(RANJAN GOGOI) ....................,J.
(ASHOK BHUSHAN) NEW DELHI DECEMBER 14, 2017 Signature Not Verified Digitally signed by VINOD LAKHINA Date: 2017.12.15 00:41:26 IST Reason: ITEM NO.1001 SECTION III S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(C) NOS. 1958-1959/2017 IN C.A. NO. 834-835/2017 GROUP GENERAL MANAGER, ONGC PETITIONER(S) VERSUS BALDEVJI SAKRAJI THAKORE AND ANR. ETC. RESPONDENT(S) Date : 14-12-2017 These petitions were circulated today. CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI HON'BLE MR. JUSTICE ASHOK BHUSHAN By Circulation UPON perusing papers the Court made the following O R D E R The review petitions are dismissed in terms of the signed order.
[VINOD LAKHINA] [TAPAN KUMAR CHAKRABORTY] AR-cum-PS BRANCH OFFICER [SIGNED ORDER IS PLACED ON THE FILE]