Calcutta High Court
M/S. Laxmi Business Promotions Pvt. Ltd vs The Commissioner Of Income Tax Central I on 6 April, 2015
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta, Arindam Sinha
ORDER SHEET
ITA 416 OF 2005
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Income Tax)
ORIGINAL SIDE
M/S. LAXMI BUSINESS PROMOTIONS PVT. LTD.
Versus
THE COMMISSIONER OF INCOME TAX CENTRAL I
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
The Hon'ble JUSTICE ARINDAM SINHA
Date : 6th April, 2015.
Appearance:
Mr.A.Samanta,Advocate
...for appellant.
Mr.R.K.Sinha,Advocate
...for respondent/revenue.
The Court : On the ground of Mr.Ananda Sen, learned advocate for the appellant, the matter is adjourned till 8th April, 2015. No further adjournment is likely to be granted.
(GIRISH CHANDRA GUPTA, J.) (ARINDAM SINHA, J.) ssaha AR(CR)