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Calcutta High Court

M/S. Laxmi Business Promotions Pvt. Ltd vs The Commissioner Of Income Tax Central I on 6 April, 2015

Author: Girish Chandra Gupta

Bench: Girish Chandra Gupta, Arindam Sinha

ORDER SHEET
                                     ITA 416 OF 2005
                           IN THE HIGH COURT AT CALCUTTA
                             Special Jurisdiction (Income Tax)
                                      ORIGINAL SIDE


                                        M/S. LAXMI BUSINESS PROMOTIONS PVT. LTD.
                                                                         Versus
                                      THE COMMISSIONER OF INCOME TAX CENTRAL I


   BEFORE:
   The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
   The Hon'ble JUSTICE ARINDAM SINHA
   Date : 6th April, 2015.

                                                                               Appearance:

                                                                 Mr.A.Samanta,Advocate
                                                                          ...for appellant.
                                                                  Mr.R.K.Sinha,Advocate
                                                                ...for respondent/revenue.

The Court : On the ground of Mr.Ananda Sen, learned advocate for the appellant, the matter is adjourned till 8th April, 2015. No further adjournment is likely to be granted.

(GIRISH CHANDRA GUPTA, J.) (ARINDAM SINHA, J.) ssaha AR(CR)