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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Sikkim - Subsection

Section 11(1)(c) in Sikkim Fisheries Act, 1980

(c)to release any property that has been seized as liable to confiscation on payment of the value of such property as estimated by such officer and on payment of such value such property shall be released and no further proceedings shall be taken in respect thereof.