Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 21 in The Orissa Dental Council Rules, 1969 21. All claims shall be discharged either by payments from the permanent advance at the disposal of the Registrar or by cheques drawn upon the State Bank of India in favour of the actual payees.
