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[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Rajasthan - Subsection

Section 50(2)(c) in Rajasthan Non-Government Educational Institutions (Recognition, Grant-In-Aid and Service Conditions Etc.) Rules, 1993

(c)Leprosy in a recognised leprosy institution or by a civil surgeon or a specialist in leprosy recognised a such by the State Administrative Medical Officer concerned.