Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Haryana - Subsection Section 2(i) in Haryana Municipal Corporation Employees (Recruitment and Conditions) Service Rules, 1998 (i)words and expressions used in these rules but not defined, and defined in the Act, shall have the meaning respectively assigned in the Act itself.
