Supreme Court - Daily Orders
The Commercial Tax Officer-I vs Merchem India (P) Limited on 9 April, 2021
Bench: A.M. Khanwilkar, Dinesh Maheshwari
ITEM NO.12 Court 5 (Video Conferencing) SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 5447/2021
(Arising out of impugned final judgment and order dated 23-10-2020
in WPC No. 28825/2014 passed by the High Court Of Kerala At
Ernakulam)
THE COMMERCIAL TAX OFFICER-I & ANR. Petitioner(s)
VERSUS
MERCHEM INDIA (P) LIMITED Respondent(s)
(FOR ADMISSION and I.R. )
Date : 09-04-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE DINESH MAHESHWARI
For Petitioner(s)
Mr. Alim Anwar, Adv.
Mr. C. K. Sasi, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Dasti, in adition, is permitted.
List along with SLP(C) D. No. 5518 of 2019.
(DEEPAK SINGH) (VIDYA NEGI) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2021.04.09 16:22:19 IST Reason: