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Supreme Court - Daily Orders

The Commercial Tax Officer-I vs Merchem India (P) Limited on 9 April, 2021

Bench: A.M. Khanwilkar, Dinesh Maheshwari

     ITEM NO.12                    Court 5 (Video Conferencing)             SECTION XI-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).   5447/2021

     (Arising out of impugned final judgment and order dated 23-10-2020
     in WPC No. 28825/2014 passed by the High Court Of Kerala At
     Ernakulam)

     THE COMMERCIAL TAX OFFICER-I & ANR.                                 Petitioner(s)

                                                     VERSUS

     MERCHEM INDIA (P) LIMITED                                           Respondent(s)

     (FOR ADMISSION and I.R. )

     Date : 09-04-2021 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE A.M. KHANWILKAR
                             HON'BLE MR. JUSTICE DINESH MAHESHWARI


     For Petitioner(s)
                                         Mr. Alim Anwar, Adv.
                                         Mr. C. K. Sasi, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice.

Dasti, in adition, is permitted.

List along with SLP(C) D. No. 5518 of 2019.

(DEEPAK SINGH) (VIDYA NEGI) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2021.04.09 16:22:19 IST Reason: