Supreme Court - Daily Orders
Adani M2K Projects Llp vs Preeti Jain on 26 July, 2024
Author: B.V. Nagarathna
Bench: B.V. Nagarathna
ITEM NO.52 COURT NO.11 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s). 49194/2023
(Arising out of impugned final judgment and order dated 21-04-2023
in CONC No. 430/2019 29-05-2023 in RA No. 180/2023 passed by the
National Consumers Disputes Redressal Commission, New Delhi)
ADANI M2K PROJECTS LLP Petitioner(s)
VERSUS
PREETI JAIN & ANR. Respondent(s)
( IA No.255750/2023-CONDONATION OF DELAY IN FILING and IA
No.255751/2023-STAY APPLICATION )
Date : 26-07-2024 This petition was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE NONGMEIKAPAM KOTISWAR SINGH
For Petitioner(s) Mr. Lokesh Bhola, Adv.
Mr. Archit Upadhayay, AOR
Mr. Abhishek Singh Chauhan, Adv.
Mr. Raahithya Raj Mishra, Adv.
For Respondent(s) Ms. Nina Nariman, Adv.
Mr. Shreshth Nanda, Adv.
Mr. Pawan Kumar Ray, Adv.
Mr. Riju Mani Talukdar, Adv.
Mr. Samarth Agrawal, Adv.
Ms. Megha Singh, Adv.
Mr. Aditya Mishra, Adv.
Mr. Devendra Kumar Shukla, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 20.09.2024.
(NEETU SACHDEVA) Signature Not Verified (MALEKAR NAGARAJ) ASTT. REGISTRAR-cum-PS Digitally signed by Neetu Sachdeva Date: 2024.07.27 COURT MASTER (NSH) 11:13:20 IST Reason: