Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 11 in Rajasthan Panchayati Raj (Transferred Activities) Rules, 2011

11. Administrative, technical and financial sanction.

- For works of the transferred activities, the administrative, technical and financial sanction shall be issued by the Competent Officer as per provisions of law and guide-lines issued by the State Government from time to time.