Gauhati High Court
Smt Banalata Das vs Raju Pal Choudhury And 2 Ors on 7 February, 2025
Page No.# 1/5
GAHC010078042018
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : MACApp./365/2018
SMT BANALATA DAS
W/O SRI ASWINI DAS
VILL. SANTI NAGAR .P.O. BARPETA -781301, P.S. AND DIST. BARPETA,
ASSAM
VERSUS
RAJU PAL CHOUDHURY AND 2 ORS
S/O TAPAN PAUL CHOUDHURY
VILL. OPPOSITE SIDE OF D.C. OFFICE ,BONGAIGAON, DIST.
BONGAIGAON, ASSAM PIN 783380
2:FORAJ ALI
S/O MD SAIFUL ALI .
VILL.GAMARIGURI
P.S. ABHAYPURI
DIST. BONGAIGAON
ASSAM PIN .783384
3:THE BRANCH MANAGER
ORIENTAL INSURANCE CO .LTD
BARPETA ROAD BRANCH OFFICE BARPETA 781315
P.S. BARPETA ROAD
DIST. BARPETA
ASSAM
4:THE DIVISIONAL MANAGER
ICICI LAMBARD GENERAL INSURANCE COMPANY
MADHAB TOWER
3RD FLOOR
AMWAY BUILDING
RUKMINI GAON
Page No.# 2/5
G.S. ROAD
GUWAHATI-78102
Advocate for the Petitioner : MR. B K JAIN, MS R DAS,MS N DEKARAJA,MR M
GARODIA,MR. Y S MANNAN,MS. M DASGUPTA,MS. O PHUKAN
Advocate for the Respondent : MS. R D MOZUMDAR R-3, MS. M SAIKIA (R-4),MS. P
BORTHAKUR (R-4),MR. R GOSWAMI (R-4),P SULTANA,MS. D KALITA (R-1),MR. S P
SHARMA R-3,MS. C MOZUMDA R -3
Linked Case : I.A.(Civil)/4378/2018
ORIENTAL INSURANCE COMPANY LTD
HAVING ITS GAUHATI REGIONAL OFFICE AT GUWAHATI
ULUBARI
KAMRUP (M) REPRESENTED BY THE DEPUTY MANAGER
GAUHATI REGIONAL OFFICE
ULUBARI
GUWAHATI 781007
KAMRUP (M)
ASSAM.
VERSUS
SMTI BANALATA DAS AND 2 ORS
W/O SHRI ASWINI DAS
VILL. SANTI NAGAR
P.O. METUAKUCHI
P.S. AND DIST. BARPETA
ASSAM
PIN 781301
2:RAJU PAUL CHOUDHURY
S/O TAPAN PAUL CHOUDHURY
VILL. OPPOSITE SIDE OF D.C. OFFICE
P.O. AND DIST. BONGAIGAON
ASSAM
PIN 783380
3:FORAJ ALI
S/O MD. SAIFUL ISLAM
VILL. DUMARGURI
Page No.# 3/5
P.O. DUMERGURI
P.S. ABHAYAPURI
DIST. BONGAIGAON
ASSAM
PIN 783384
------------
Advocate for : MS. R D MOZUMDAR
Advocate for : MR. B K JAIN (R1) appearing for SMTI BANALATA DAS AND 2
ORS
Linked Case : CO/18/2022
ORIENTAL INSURANCE COMPANY LIMITED AND ANR
HAVING ITS REGIONAL OFFFICE AT GUWAHATI
ULUBARI
GUWAHATI 781007 REPRESENTED BY THE DEPUTY MANAGER
GAUHATI REGIONAL OFFICE
ULUBARI
GUWAHATI 781007
VERSUS
SMTI BANALATA DAS AND 2 ORS
W/O SHRI ASWINI DAS
R/O VILL. SANTI NAGAR
P.O. METUAKUCHI
P.S. AND DIST. BARPETA
ASSAM
PIN 781301
2:FORAJ ALI
S/O MD. SAIFUL ALI
VILL. GAMARIGURI
P.S. ABHAYAPURI
DIST. BONGAIGAON
ASSAM.
3:THE BRANCH MANAGER
ORIENTAL INSURANCE CO. LTD.
BARPETA ROAD BRANCH OFFICE
BARPETA 781315
P.S. BARPETA ROAD
DIST. BARPETA
ASSAM.
------------
Page No.# 4/5
Advocate for : MS R D MAZUMDAR
Advocate for : appearing for SMTI BANALATA DAS AND 2 ORS
Linked Case :
ORIENTAL INSURANCE COMPANY LTD
VERSUS
SMTI BANALATA DAS AND 2 ORS
------------
Advocate for :
Advocate for : appearing for SMTI BANALATA DAS AND 2 ORS
Linked Case : I.A.(Civil)/1635/2021
SMT BANALATA DAS
W/O SRI ASWINI DAS
VILL. SANTI NAGAR .P.O. BARPETA -781301
P.S. AND DIST. BARPETA
ASSAM
VERSUS
THE BRANCH MANAGER
ORIENTAL INSURANCE CO .LTD
BARPETA ROAD BRANCH OFFICE BARPETA 781315
P.S. BARPETA ROAD
DIST. BARPETA
ASSAM
------------
Advocate for : MR. B K JAIN
Advocate for : R D MAZUMDAR appearing for THE BRANCH MANAGER
ORIENTAL INSURANCE CO .LTD
Page No.# 5/5
BEFORE
HONOURABLE MR. JUSTICE BUDI HABUNG
ORDER
Date : 07-02-2025 No one appears on behalf of the appellant on call.
However, Mr. S. P. Sharma, learned counsel for the respondent no. 3 and Ms. P. Borthakur, learned counsel for the respondent no. 4 are present.
In absence of the learned counsel for the appellant, the matters stands adjourned.
Accordingly, list these matters after 3 (three) weeks.
JUDGE Comparing Assistant