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State of Odisha - Section

Section 26 in The Orissa Municipal Employees' Pension Rules, 1989

26.

When an employee is required to retire, revert or cease to be on leave on attaining a specified age the day on which he attains that age is reckoned as a non-working day and the employee must retire, revert or cease to be on leave, as the case may be, with effect from and including that day.