Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 66 in West Bengal Co-operative Societies Rules, 2011 66. Change of name and its effect. The provisions of section 24 shall be taken into consideration regarding change of name of the Co-operative society and its effect.
