Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act]

State of West Bengal - Subsection

Section 65(2)(a) in New Town, Kolkata Development Authority Act, 2007

(a)information and plans to be submitted together with application under any of the provisions of this part;