Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 63 in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

63. Acknowledgment of receipt.

- Separate acknowledgment of receipt shall be- obtained on the bill in respect of every payment.