Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 250B(2)] [Section 250B] [Entire Act]

State of Madhya Pradesh - Subsection

Section 250B(2)(i) in The M.P. Land Revenue Code, 1959

(i)to the person in possession of the land to vacate the same forthwith; or