Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Rajasthan - Subsection Section 31(2) in The Rajasthan Money-Lenders Act, 1963 (2)Any person acting in contravention of the provisions of subsection (1) shall be liable to indemnify any other person who is prejudiced by,the contravention.
