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[Cites 0, Cited by 0] [Section 127] [Entire Act]

State of Uttar Pradesh - Subsection

Section 127(d) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(d)that the wrought iron gear, the past history of which is not traceable, is suspected of being heat treated at incorrect temperature, is normalized before using it on any building or other construction work.