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Union of India - Section

Section 174 in The Finance Act, 2018

174. Amendment of section 40.

- In section 40 of the principal Act, in sub-section (1), for the words, brackets and figures "sub-section (1) of section 226 of the Companies Act, 1956", the words, brackets and figures "sub-section (1) of section 141 of the Companies Act, 2013" shall be substituted.