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[Cites 0, Cited by 0] [Section 43(3)] [Section 43] [Entire Act]

State of Kerala - Subsection

Section 43(3)(i) in A.P.J. Abdul Kalam Technological University Act, 2015

(i)The Board of Governors may take into consideration the draft of a Statute either moved by any member of the Board of Governors or on a proposal by the Vice-Chancellor;