Rajasthan High Court - Jodhpur
The New India Assurance Company Limited vs Smt. Kamala Devi And Ors on 13 August, 2019
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Misc. Appeal No. 4/2001
The New India Assurance Company Limited
----Appellant
Versus
Smt. Phooli Devi And Ors
----Respondent
Connected With
S.B. Civil Misc. Appeal No. 5/2001
The New India Assurance Company Limited
----Appellant
Versus
Smt. Kamala Devi And Ors
----Respondent
For Appellant(s) : Mr. Jagdish Vyas
For Respondent(s) :
HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA
Order 13/08/2019 Publication of notice has already been done of notices for non-petitioner No.6, in view of the office report dated 06.08.2019.
Service is treated as complete.
List this appeal in hearing category.
(SANJEEV PRAKASH SHARMA),J 18-Sudheer/-
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