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[Cites 0, Cited by 0] [Section 154] [Entire Act]

State of Uttar Pradesh - Subsection

Section 154(1) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

(1)Demand and Collection. - The following two registers shall be maintained for showing demand and 'collection of money received by the Bhumi Prabandhak Samiti:
(a)Jamabandi of Asami of Gram Sabha in Z. A. Form 62-B; and
(b)Register of demand and collection for other dues in B. P. S. Form 3.