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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 31(2)(c) in Jammu and Kashmir Prohibition of Benami Property Transactions Act, 2018

(c)the Benches of the Appellate Tribunal shall ordinarily sit at the seat of the Government and at such other places as the Government may, in consultation with the Chairperson, by notification, specify ;