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State of Maharashtra - Section

Section 28 in Maharashtra Cinemas (Regulation) Rules, 1966

28. Main circuits.

- All cinemas when lighted by electric light shall have preferably three separate and distinct main circuits and these circuits shall be -
(A)for the stage;
(B)and (C) for the auditorium, corridors, exits and other parts of the premises open to the public.
The circuits - (B) and (C) shall be so arranged that the lights in the auditorium, corridors, exits and other parts of the premises open to the public shall be as far as possible equally distributed on the two circuits.The two circuits (B) and (C) shall not be combined in one fitting nor shall the wires or leads for one circuit be placed in the same casing or tube as those of the other circuit.