Section 282(xvi) in Rajasthan Land Revenue (Land Records) Rules, 1957
(xvi)The answer-books shall be kept for six months after the announcement of the result. Any [trainee] [Substituted 'candidate' by Notification No. G.S.R. 176, dated 7.2.2012 (w.e.f. 23.1.1958).], who wants scrutiny of his marks and rechecking of his result, may apply within one month after the announcement of the result. The fee shall be [Rs. 10] [Substituted by GSR 22, Dated 26-4-97; published in Rajasthan Gazette Extraordinary Part IV-C(I), Dated 6-5-97, p. 33(5).] and for compartmental [trainee] [Substituted 'candidate' by Notification No. G.S.R. 176, dated 7.2.2012 (w.e.f. 23.1.1958).] in one subject [Rs. 10] [Substituted by GSR 22, Dated 26-4-97; published in Rajasthan Gazette Extraordinary Part IV-C(I), Dated 6-5-97, p. 33(5).] only and this shall be paid with his application.