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[Cites 0, Cited by 0] [Section 32A(3)] [Section 32A] [Entire Act]

State of Gujarat - Subsection

Section 32A(3)(a) in Gujarat High Court Rules, 1993

(a)[ Full Name (i.e. First Name, Middle Name and Surname), Age, Sex, Mobile Number and E-mail address and in case of short name having initials (eg. J.K. Patel), full name (i.e. surname, name and father's name) mentioned in bracket additionally, the full and proper Index, Chronology of Dates, Events and Documents [(submission of mobile number and e-mail address is optional);]]