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Madhya Pradesh High Court

Monu @ Omprakash vs The State Of Madhya Pradesh on 16 November, 2021

Author: Anjuli Palo

Bench: Anjuli Palo

1 MCRC-49168-2021 The High Court Of Madhya Pradesh MCRC No. 49168 of 2021 (MONU @ OMPRAKASH Vs THE STATE OF MADHYA PRADESH AND OTHERS) 4 Jabalpur, Dated : 16-11-2021 Shri Manish Tiwari, counsel for the applicant. Shri Sheshmani Mishra, PL for the State. Shri K.S. Thakur, counsel for the objector. As prayed by learned counsel for the applicant, list after a week.

(SMT. ANJULI PALO) JUDGE PB Digitally signed by PRADYUMNA BARVE Date: 2021.11.17 10:53:36 +05'30'