Supreme Court - Daily Orders
Dr. Ulhas Patil Medical College And ... vs Union Of India on 9 March, 2018
Bench: Arun Mishra, Uday Umesh Lalit
ITEM NO.60 COURT NO.10 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 186/2018
DR. ULHAS PATIL MEDICAL COLLEGE AND HOSPITAL & ANR.Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
(FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 31829/2018)
Date : 09-03-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Harish Salve, Sr. Adv.
Mr. Manish Kumar, Adv.
Mr. Sidaarrth Shinde, Adv.
Mr. Piyush Kaushik, Adv.
Mr. Nakul Jain, Adv.
Ms. Priyanka Pandey, Adv.
Mr. Varun Kapur, Adv.
Ms. Divya Roy, AOR
Ms. Nilini Singh, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List this matter on 12.3.2018.
(B.PARVATHI) (JAGDISH CHANDER) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by BALA PARVATHI Date: 2018.03.10 12:46:32 IST Reason: