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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Odisha - Subsection

Section 32(8) in The Orissa Veterinary Council Rules, 1997

(8)The Executive Committee may invite a member of the State council who is not a member of the Executive Committee to attend any meeting of the Executive Committee. Any member so invited shall be free to participate in the discussions of the Executive Committee shall not have the right to cast his vote.